Rajasthan High Court - Jaipur
Tejender Pal Singh Sahni @ Rimpy vs State Of Rajasthan And Anr on 20 October, 2016
1
र जस न उच न ल ज पर प ठ, ज पर
आदश
एकलप ठ फ जद र व व ध य च क सखय 4740/2016
Tejender Pal Singh Sahni Alias Rimpy S/o Late
Rajender Singh (President, The wholesale Cloth Merchant
Association, Kota), resident of Rajender Villa, Rubber
Factory Road, Kota Junction, Kota (Rajasthan).
....Accused-petitioner
Versus
1. State of Rajasthan through Public Prosecutor.
2. Shri Harish Tripathi S/o Shri Ram Saran Tripathi, resident of 315, Shopping Center, Gumanpura Kota, District Kota City (Rajasthan).
....Complainant- respondent.
आदश ददन क: 20.10.2016 म नन य नय य चधपत श बन र ल ल शम # श सर$ श स हन , अचध क -य क( ओर स।
श म म न क प र क, ल,क अभ.य,जक।
य अभ.य$क य च क क, वपस लन ह ह/।
अ :यच क वपस भलय ज न क आध र पर अस क र क(
ज ह1 ।
(बन र ल ल शम )#
नय य चधपत
भमतल/47