Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Section 30] [Entire Act] Union of India - Subsection Section 30(a) in Indian Forest Act, 1927 (a)declare any trees or class of trees in a protected forest to be reserved from a date fixed by the notification;
