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[Cites 0, Cited by 0] [Section 35A] [Entire Act]

State of Punjab - Subsection

Section 35A(4) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(4)For the purpose of sub-rule (2) and (3) such Officer may enter and search any place of business, warehouse, office, established, godown or vehicle where he has reason to believe that the dealer keeps or is for the time being keeping any accounts, register, documents relating to his business or stock of agricultural produce.