Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Goa - Subsection Section 51(3) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996 (3)The Returning Officer shall decide which counting agent or agents shall watch the counting at any particular counting table or group of counting tables.
