Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(5)(ii) in The Advocates Act, 1961

(ii)the right of pre-audience of senior advocates and other advocates inter se shall be determined by their respective seniority.