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[Cites 0, Cited by 0] [Section 70E] [Entire Act]

State of Haryana - Subsection

Section 70E(6) in Haryana Municipal Corporation Election Rules, 1994

(6)The control unit shall be closed, sealed and secured and placed in full view of the Presiding Officer and the candidates, election agents and polling agents present and the balloting unit placed in the voting compartment.