Bombay High Court
Value Consulting vs Http:/ /Www.Consumercomplints.In And ... on 14 February, 2019
Author: B. P. Colabawalla
Bench: B. P. Colabawalla
Ladda
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS No. 1357 of 2018
IN
SUIT No.560 OF 2013
Google India Private Ltd. ..Applicant.
In the matter between :
Value Consulting ..Plaintiffs.
vs.
http://www.consumercomplaints.in & Ors ..Defendants.
None for the Plaintiff.
Mr. C. Keswani I/by Economic Laws Practice for
applicant/defendant No.4 in Chamber Summons.
Ms. J.N. Pandhi with S.J. Shah for Defendant No.9.
Mr. R.S. Ghadge I/by A.S.Desai for Defendant No.13
CORAM : B. P. COLABAWALLA, J.
DATED :- 14th February, 2019.
P.C. :
1. It appears that this chamber summons has only been served upon the plaintiff and not on all the defendants. In order to enable defendant No.4 (who is the applicant in this chamber summons) to serve the defendants, stand over to 14 th March, 2019.
The affidavit of service dated 16th January, 2019 evidencing the 1/2 15-chs-1357-18.doc ::: Uploaded on - 15/02/2019 ::: Downloaded on - 16/02/2019 00:48:08 ::: service of this chamber summons on the advocates for the plaintiff is taken on record.
2. Stand over to 14th March, 2019.
(B.P. COLABAWALLA, J.) 2/2 15-chs-1357-18.doc ::: Uploaded on - 15/02/2019 ::: Downloaded on - 16/02/2019 00:48:08 :::