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Chattisgarh High Court

Nand Kumar Adil vs State Bank Of India on 5 August, 2022

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                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                            WA No. 246 of 2020
                   Nand Kumar Adil Versus State Bank of India



05/08/2022       On the request made by Mr. Sharad Mishra, learned counsel,

             appearing for the respondent Bank, list this case after five weeks.
                            Sd/-                               Sd/-
                (Arup Kumar Goswami)                   (Parth Prateem Sahu)
                       Chief Justice                          Judge




    Hem