Chattisgarh High Court
Nand Kumar Adil vs State Bank Of India on 5 August, 2022
1
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WA No. 246 of 2020
Nand Kumar Adil Versus State Bank of India
05/08/2022 On the request made by Mr. Sharad Mishra, learned counsel,
appearing for the respondent Bank, list this case after five weeks.
Sd/- Sd/-
(Arup Kumar Goswami) (Parth Prateem Sahu)
Chief Justice Judge
Hem