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State of Punjab - Section

Section 4 in The Punjab Tari (Manufacture of Gur) Rules, 1955

4.

When the day temperature exceeds [26.6 degree centigrade (80 degree Fahrenheit)] [Substituted vide Punjab Excise and Taxation Commissioner's Notification No. G.S.R.95/PA.I/14/Section 59/62, dated the 25th June, 1962.] no Tari shall be drawn from trees tapped under these rules except between sunset and sunrise. If temperature falls below [26.6 degree] [Substituted vide Punjab Excise and Taxation Commissioner's Notification No. G.S.R.95/PA.I/14/Section 59/62, dated the 25th June, 1962.] trees may be tapped by day also.