Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(3)(a) in The Jammu And Kashmir Commission Of Inquiry Act, 1962 (a)fill any vacancy which may have arisen in the office of a member of the Commission (whether constituting of one or more than one member), or