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Union of India - Section

Section 2 in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

2. Declaration of Rajiv Gandhi Institute of Petroleum Technology as an institution of national importance.

- Whereas the objects of the institution known as the Rajiv Gandhi Institute of Petroleum Technology, Jais, District - Rae Bareli, Uttar Pradesh are such as to make the institution one of national importance, it is hereby declared that the institution known as the Rajiv Gandhi Institute of Petroleum Technology is an institution of national importance.