Bombay High Court
Smt. Rohini Bhujang Gaikwad And Ors vs The Secretary Of Revenue And Forest ... on 20 April, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
54-WP-2722-2023+.doc
a/w. WP-5614-2023
Rane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2722 OF 2023
Akshay Ashok Chaudhari & Ors. .. Petitioners
Versus
Government of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 2891 OF 2023
WITH
INTERIM APPLICATION NO. 2427 OF 2023
Smt. Rohini Bhujang Gaikwad & Ors. .. Petitioners
Versus
The Secretary of Revenue &
Forest Dept. & Ors. .. Respondents
WITH
WRIT PETITION NO. 2862 OF 2023
The State of Maharashtra .. Petitioner
Versus
Yojana Shriniwas Kulkarni .. Respondent
WITH
WRIT PETITION NO. 2861 OF 2023
The State of Maharashtra ... Petitioner
Versus
Rajat Manohar Agrawal .. Respondent
WITH
1
::: Uploaded on - 24/04/2023 ::: Downloaded on - 24/04/2023 21:38:44 :::
54-WP-2722-2023+.doc
a/w. WP-5614-2023
Rane
WRIT PETITION NO. 2859 OF 2023
WITH
INTERIM APPLICATION ST. NO. 7101 OF 2023
The State of Maharashtra .. Petitioner
Versus
Gajanan Santosh Chavan .. Respondent
ALONGWITH
WRIT PETITION NO. 5614 OF 2023
Abhaysinh Babasaheb Patil & Ors. ....Petitioners
V/s.
The State of Maharashtra & Ors. ....Respondents
ALONGWITH
WRIT PETITION (ST.) NO. 11330 OF 2023
Humbe Tai Shahadev & Anr. ....Petitioners
V/s.
Maharashtra Public Service
Commission and Ors. .....Respondents
ALONGWITH
WRIT PETITION NO. 3808 OF 2022
Aniket S/O. Anandrao Mane ....Petitioner
V/s.
The State of Maharashtra & Ors. ....Respondents
ALONGWITH
WRIT PETITION NO. 5521 OF 2023
Indrajeet Arjun Pawar ....Petitioner
V/s.
The State of Maharashtra & Ors. ....Respondents
2
::: Uploaded on - 24/04/2023 ::: Downloaded on - 24/04/2023 21:38:44 :::
54-WP-2722-2023+.doc
a/w. WP-5614-2023
Rane
__________________________________________________________________________
Mr. Sandeep Dere, Advocate for the petitioners and Mr. B.V.
Samant, AGP for State in WP-5614-2023.
Mr. Om M. Lonkar a/w. Ms. Advaita M. Lonkar, Advocate for the
petitioners in WP-2722-2023.
Mr. Rajeshirke a/w. Mr. Nikhil N. Pawar, Advocate for the petitioner
in WP-5521-2023.
Mr. Sangharsh V. Waghmare a/w. Mr. Piyush Todkar and Mr.
Dnyaneshwar Kale, Advocate for the petitioners in WP(St.)
No.11330-2023.
Mr. Shantanu Raktate, Advocate for respondents no.14, 15, 16 and
18 in WP-2859-2023 and for petitioner in WP-2891-2023.
Mr. V.A. Thorat, Mr. P.P. Kakade, GP and Mr. B.V. Samant, AGP for
State-petitioners; and
Mr. Omkar Kulkarni i/by. Sayyed Tausif Yaseen Advocate for
respondents in WP-2861-2023,
Dr. Mr. Birendra Saraf, AG, Mr. P.P. Kakade, GP and Mr. B.V. Samant,
AGP for State; and
Mr. Omkar Kulkarni i/by. Mr. Hassan Khan, Advocate for the
respondents in WP-2862-2023.
Mr. Mihir Desai, Mr. P.P. Kakade, GP and Mr. B.V. Samant, AGP in
WP-2859-2023.
Mr. Rajeshirke a/w. Mr. Nikhil N. Pawar, Advocate for the petitioner
in WP-5521-2023.
____________________________________________________________________________
CORAM: S. V. GANGAPURWALA, ACTING CJ. &
SANDEEP V. MARNE, J.
DATE: 20th April, 2023. 3 ::: Uploaded on - 24/04/2023 ::: Downloaded on - 24/04/2023 21:38:44 ::: 54-WP-2722-2023+.doc a/w. WP-5614-2023 Rane P.C.:
1. Interim Applications are filed. Learned Counsel for the original writ petitioner, seeks time to deal with the Interim Applications.
2. On March 8, 2023 we had observed that the matters would be required to be dealt finally at the stage of admission as the question would be about recruitment.
3. We place the matter on 16 th June, 2023. The pleadings shall be completed one week before the said date by all the parties.
4. The interim order passed earlier to continue till then.
5. Writ Petition (St.) No. 11330/2023 (which was not on board today) be placed alongwith the above petitions on the adjourned date.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) 4 ::: Uploaded on - 24/04/2023 ::: Downloaded on - 24/04/2023 21:38:44 :::