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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1)(n) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(n)"Pupil Cumulative Record" means record of the progress of the child based on Continuous and Comprehensive Evaluation;