Gujarat High Court
Ms Minoo A Shah For Petitioner(S) vs Coram : Honourable Mr.Justice ... on 2 September, 2011
Author: K.M.Thaker
Bench: K.M.Thaker
COMP/269/2008 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY PETITION No. 269 of 2008
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ATUL GLASS WORKS
Versus
SYNBIOTICS LIMITED
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Appearance :
MR GN SHAH for Petitioner(s) : 1,
MS MINOO A SHAH for Petitioner(s) : 1,
SINGHI & CO for Respondent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE K.M.THAKER
Date : 02/09/2011
ORAL ORDER
On 25.08.2011, learned advocate for the respondent had insisted for, while opposing the petitioner's request for time, early hearing of the petition. In view of the insistence by the learned advocate for the respondent, the proceedings were scheduled for hearing today. Today, when the petition is taken up for hearing, learned advocate for the petitioner is present, however, on behalf of learned advocate for the respondent, the request for adjournment is made. Hence, S.O to 16th September, 2011.
[ K. M. THAKER, J. ] vijay