Himachal Pradesh High Court
Kamla & Ors. vs . Dev Dutt & Ors on 5 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Kamla & ors. Vs. Dev Dutt & ors RSA No.622 of 2009 .
05.04.2023 Present: Mr. Bhupender Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate, for the appellants.
Mr. Dinesh Sharma, Advocate, for respondents No.1 to 3, 10, 12,13, 15, 16, 24 to 27, 30, 31 & 32. Mr. B.N. Sharma, Additional Advocate General with Ms. Avni Kochhar Mehta, Deputy Advocate General, for respondent No.35/State.
Learned counsel for respondents No.1 to 3, 10, 12, 13, 15, 16, 24 to 27, 30, 31 & 32 prays for an adjournment. As prayed for, list after four weeks.
( Sushil Kukreja )
April 05, 2023 Judge
(VH)
::: Downloaded on - 05/04/2023 20:36:30 :::CIS