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Himachal Pradesh High Court

Kamla & Ors. vs . Dev Dutt & Ors on 5 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Kamla & ors. Vs. Dev Dutt & ors RSA No.622 of 2009 .

05.04.2023 Present: Mr. Bhupender Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate, for the appellants.

Mr. Dinesh Sharma, Advocate, for respondents No.1 to 3, 10, 12,13, 15, 16, 24 to 27, 30, 31 & 32. Mr. B.N. Sharma, Additional Advocate General with Ms. Avni Kochhar Mehta, Deputy Advocate General, for respondent No.35/State.

Learned counsel for respondents No.1 to 3, 10, 12, 13, 15, 16, 24 to 27, 30, 31 & 32 prays for an adjournment. As prayed for, list after four weeks.




                                                            ( Sushil Kukreja )




             April 05, 2023                                       Judge
                  (VH)






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