Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Anjar Ali Khan And Ors vs Union Of India And Ors on 11 April, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait, Neena Bansal Krishna

                          $~20 to 22
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 9556/2018
                                ANJAR ALI KHAN AND ORS.                          ..... Petitioners
                                                Through:  Mr. Rajat Arora & Mr. Neeraj
                                                         Kumar, Advocates.
                                                versus
                                UNION OF INDIA AND ORS.                       ..... Respondents
                                                Through: Mr. Prashant Verma, SPC & Mr.
                                                         Jitender Kr. Tripathi, Govt. Pleader
                                                         for UOI.
                          21
                          +     W.P.(C) 9620/2018
                                JAIY PRAKASH SHAU                                  ..... Petitioner
                                                       Through:   Mr. Kumar Rajesh Singh & Ms.
                                                                  Punam Singh Arora, Advocates.
                                               versus
                                 UNION OF INDIA AND ORS.                            ..... Respondents
                                                       Through:   Mr. Ajay Digpaul, CGSC, Mr. Kamal
                                                                  Digpaul & Ms. Swati Kwatra,
                                                                  Advocates for UOI.
                          22
                          +      W.P.(C) 1517/2020 & CM APPL. 5290/2020
                                 SUMIT KUMAR SINGH & ORS.                       ..... Petitioners
                                                 Through: Mr. Rajat Arora & Mr. Neeraj Kumar,
                                                          Advocates.
                                                 versus
                                 UNION OF INDIA & ANR.                       ..... Respondents
                                                       Through:   Mr. Gigi. C. George, Sr. Panel
                                                                  Counsel & Mr. Dheeraj Singh,
                                                                  Advocate for UOI.
                                                                  Mr. Mohit Kumar, CISF.
                                 CORAM:
                                 HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                 HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                          W.P.(C) 9556/2018 & connected matters                            Page 1 of 2



Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:12.04.2023
12:56:41
                                                        ORDER
                          %                            11.04.2023
                          W.P.(C) 9556/2018

1. Learned counsel for the petitioner seeks further time and is granted four weeks' time to file written submissions.

2. Re-notify on 22.08.2023.

W.P.(C) 9620/2018

3. Counter-affidavit filed on behalf of the respondents pursuant to the amended petition is on record.

4. Learned counsel for the petitioner seeks and is granted four weeks' time to file rejoinder.

5. Re-notify on 22.08.2023.

W.P.(C) 1517/2020 & CM APPL. 5290/2020

6. Counter-affidavit filed on behalf of the respondent No. 2 is lying under objection.

7. Learned counsel for the respondent No. 2 shall pursue with the Registry to get the objections removed, if any, and place the same on record before the next date of hearing.

8. Let rejoinder thereto, if any, be filed within four weeks from today.

9. Re-notify on 22.08.2023.

SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J APRIL 11, 2023/S.Sharma W.P.(C) 9556/2018 & connected matters Page 2 of 2 Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:12.04.2023 12:56:41