Delhi High Court - Orders
Anjar Ali Khan And Ors vs Union Of India And Ors on 11 April, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~20 to 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9556/2018
ANJAR ALI KHAN AND ORS. ..... Petitioners
Through: Mr. Rajat Arora & Mr. Neeraj
Kumar, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Prashant Verma, SPC & Mr.
Jitender Kr. Tripathi, Govt. Pleader
for UOI.
21
+ W.P.(C) 9620/2018
JAIY PRAKASH SHAU ..... Petitioner
Through: Mr. Kumar Rajesh Singh & Ms.
Punam Singh Arora, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Ajay Digpaul, CGSC, Mr. Kamal
Digpaul & Ms. Swati Kwatra,
Advocates for UOI.
22
+ W.P.(C) 1517/2020 & CM APPL. 5290/2020
SUMIT KUMAR SINGH & ORS. ..... Petitioners
Through: Mr. Rajat Arora & Mr. Neeraj Kumar,
Advocates.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Gigi. C. George, Sr. Panel
Counsel & Mr. Dheeraj Singh,
Advocate for UOI.
Mr. Mohit Kumar, CISF.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
W.P.(C) 9556/2018 & connected matters Page 1 of 2
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:12.04.2023
12:56:41
ORDER
% 11.04.2023
W.P.(C) 9556/2018
1. Learned counsel for the petitioner seeks further time and is granted four weeks' time to file written submissions.
2. Re-notify on 22.08.2023.
W.P.(C) 9620/2018
3. Counter-affidavit filed on behalf of the respondents pursuant to the amended petition is on record.
4. Learned counsel for the petitioner seeks and is granted four weeks' time to file rejoinder.
5. Re-notify on 22.08.2023.
W.P.(C) 1517/2020 & CM APPL. 5290/2020
6. Counter-affidavit filed on behalf of the respondent No. 2 is lying under objection.
7. Learned counsel for the respondent No. 2 shall pursue with the Registry to get the objections removed, if any, and place the same on record before the next date of hearing.
8. Let rejoinder thereto, if any, be filed within four weeks from today.
9. Re-notify on 22.08.2023.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J APRIL 11, 2023/S.Sharma W.P.(C) 9556/2018 & connected matters Page 2 of 2 Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:12.04.2023 12:56:41