Supreme Court - Daily Orders
Neelam Alagh vs Ashok Alagh on 8 November, 2017
ITEM NO.79 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAMKUMAR CHOUBEY
Petition(s) for Special Leave to Appeal (C) No(s).
16128-16129/2017
NEELAM ALAGH & ORS. Petitioner(s)
VERSUS
ASHOK ALAGH & ANR. Respondent(s)
(FOR ADMISSION)
Date : 08-11-2017 These petitions were called on for hearing today.
For Petitioner(s)
Ms. Shobha Ramamoorthy, AOR
For Respondent(s)
Mr. Ashish Garg, Adv.
Mr. T. L. Garg, AOR
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent has already filed counter affidavit.
The matter stands complete.
Registry to process the same for listing before the Hon'ble Court, as per rules.
RAMKUMAR CHOUBEY Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.11.10 11:04:47 IST Reason: