Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Tripura - Subsection

Section 49(2)(b) in Tripura Town and Country Planning Act, 1975

(b)if the document so addressed or a copy thereof so addressed, is delivered to some person ordinarily residing on the land or building.