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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(1)These regulations shall be applicable for determination of the fees and charges of, which may be levied and collected by the SLDC from the generating companies and licensees engaged in intrastate transmission of electricity.