Kerala High Court
University Of Kerala vs Dr. B.Kumari Valsala on 25 October, 2011
Author: P.S.Gopinathan
Bench: C.N.Ramachandran Nair, P.S.Gopinathan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
&
THE HONOURABLE MR.JUSTICE. P.S.GOPINATHAN
TUESDAY, THE 17TH DAY OF JULY 2012/26TH ASHADHA 1934
RP.No. 86 of 2012 () IN WA/924/2011
------------------------------------
AGAINST THE JUDGMENT IN WA.924/2011 DATED 25-10-2011
REVIEW PETITIONER/APPELLANT:
--------------------
UNIVERSITY OF KERALA,
REP. BY ITS REGISTRAR,
UNIVERSITY BUILDINGS,
THIRUVANANTHAPURAM, PIN-695 034.
BY ADV. SRI.GEORGE POONTHOTTAM,SC,KERALA UTY.
RESPONDENT/RESPONDENT:
--------------
DR. B.KUMARI VALSALA,
(RETIRED READER IN MUSIC),
MAHARAJAS COLLEGE, ERNAKULAM),
SWAPNA, PATTANAKKAD(PO),
CHERTHALA, PIN.688 511.
BY ADV. SRI.S.P.ARAVINDAKSHAN PILLAI
THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 17-07-2012,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
APPENDIX
ANNEXURE-I: CERTIFIED COPY OF JUDGMENT IN W.A. NO.924/2011
DT.25.10.2011.
TRUE COPY
P.S. TO JUDGE
C.N.RAMACHANDRAN NAIR, &
P.S.GOPINATHAN, JJ.
....................................................................
R.P. No.86 of 2012 in
W.A. No.924 of 2011
....................................................................
Dated this the 17th day of July, 2012.
ORDER
Ramachandran Nair, J.
Since the respondent has crossed the retirement age, the review petitioner as such has no grievance. However, counsel appearing for the respondent submitted that respondent has suffered on account of the lapses on the part of the University in making the selection according to the procedure within the time frame. We do not think we can consider the claim of the respondent in the Review Petition. However, we dismiss the Review Petition as infructuous but leaving it open to the review petitioner to raise the contentions taken in the Review Petition in any proceeding, if instituted by the respondent against the University.
Sd/-
C.N.RAMACHANDRAN NAIR Judge Sd/-
P.S.GOPINATHAN
Judge
True copy
pms P.S. to Judge