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State of Jammu-Kashmir - Section

Section 3 in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

3. Nursing home or clinical establishment not to be opened kept or carried on without registration and License.

- No person shall open, kept or carry on a nursing home or clinical establishment without being registered in respect thereof and except under and in accordance with the terms of a license granted therefor.