Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Gujarat - Subsection Section 92(b) in Bombay Irrigation (Gujarat Amendment) Act, 1976 (b)"Borewell" means a well drilled in hard rock areas where the bore can island on its own and where lining by pipes is not necessary, and includes a dug-cum-bore well;
