Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttarakhand - Subsection

Section 26(1) in Himalayan Garhwal University Act, 2016

(1)The Finance Committee shall consist of, namely;-
(a)the Vice-Chancellor-
(b)the Finance Officer -Secretary;
(c)Principal Secretary/ Secretary to the State Government of the Higher Education Department;
(d)Four members nominated by the promoting trust.