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State of Jammu-Kashmir - Section

Section 6 in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(6)No University other than [the Universities established under the this Act] [Substituted by Act VIII of 1998.] shall be competent to award any degree in Agriculture in the State unless registered for such degree [before the establishment of Universities under this Act] [Substituted by Act VIII of 1998.].