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State of Bihar - Section

Section 66 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

66.

A candidate for the direct recruitment in the post of Supertime scale of clerk as Sheristadar and Head clerk of the District Court shall have to pass such examination(s) as may be prescribed by the High Court and such appointment shall be subject to the other rules as provided for hereinbefore.Revision of orders of promotion