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State of Goa - Section

Section 18 in Public Libraries Membership Rules

18.

A member shall be entitled to borrow one book/volume at a time. However a member who desires to have more than one book (subject to maximum three) can do so by depositing an additional amount of Rs. 250/- for second borrowers ticket and Rs. 300/- for the third borrowers ticket.Non-return, Loss or Damaged/Books