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[Cites 0, Cited by 0] [Section 722] [Entire Act]

Bengal Presidency - Subsection

Section 722(viii) in Police Regulations, Bengal , 1943

(viii)All sums received in payment of these bills shall at once be paid into the treason of the district from which the escort started, for credit to the provincial revenues as a receipt, either to the Police or Jail Department, according as the amount is paid on account of the escort or the prisoners.