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Chattisgarh High Court

Sandeep Kumar Jangde vs Smt. Asha Jangde 34 Crr/96/2019 Moti Lal ... on 23 January, 2019

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                                  CRR No. 95 of 2019

                 Sandeep Kumar Jangde Versus Smt. Asha Jangde

    01       k




23/01/2019

Mr. Parasmani Shrivas, Counsel for the Applicant.

Heard on admission. Call for the record of the Court below and list this case after four weeks.

Sd/-

(Arvind Singh Chandel) Judge Shubham