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State of Haryana - Section

Section 71 in Haryana Panchayati Raj Election Rules, 1994

71. Equality of votes.

- If, after the counting of votes ??? equally votes is found to exist between any candidates and an addition of one votes will entitle any of those candidates to be declared elected, the Returning Officer (Panchayat) shall forthwith decide between those candidates by lot and proceed as if the candidate on whom the lot falls has received one additional vote.