Gauhati High Court
M/S Glove Infracon Private Ltd. And 2 Ors vs The National Small Industries ... on 30 January, 2019
Page No.# 1/4
GAHC010025052016
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.P. 24/2016
1:M/S GLOVE INFRACON PRIVATE LTD. and 2 ORS.
A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 HAVING
ITS REGISTERED OFFICE AT 22, PRINCE COMMERCIAL COMPLEX, G.S.
ROAD, ULUBARI, GUWAHATI-781007, DIST. KAMRUPM, ASSAM AND A
BRANCH OFFICE AT ALI AHAD BYE LANE, PALTAN BAZAR, DIBRUGARH-
786005 REP. BY ITS MANAGING DIRECTOR, MR. AHMED ALI ANSARI.
2: MR. AHMED ALI ANSARI
S/O. LT. MD. ALI AHAD ANSARI
A PERMANENT RESIDENT OF PALTAN BAZAR
P.O. JALAN NAGAR
P.S. and DIST. DIBRUGARH
ASSAM
PIN. 786005
AND PRESENTLY RESIDENT AT H2
B-BLOCK
JAGABANDHU APARTMENT
G.S. ROAD
GUWAHATI-781005
ASSAM.
3: SMT. SADIA AHMED
W/O. MR. AHMED ALI ANSARI
A PERMANENT RESIDENT OF PALTAN BAZAR
P.O. JALAN NAGAR
P.S. and DIST. DIBRUGARH
ASSAM
PIN. 786005
AND PRESENTLY RESIDED AT H2
B-BLOCK
JAGABANDHU APARTMENT
G.S. ROAD
GUWAHATI-781005
ASSAM
Page No.# 2/4
VERSUS
1:THE NATIONAL SMALL INDUSTRIES CORPORATION LTD. and 6 ORS
A GOVT. COMPANY INCORPORATED UNDER THE COMPANIES ACT OF
1913 ACT VII OF 1993 HAVING ITS REGISTERED OFFICE AT NSIC BHAWAN,
NEAR OKHLA INDUSTRIAL ESTATE, NEW DELHI-110020 AND ALSO
HAVING ONE OF ITS BRANCH OFFICE AT INDUSTRIAL ESTATE, BYE LANE
NO. 3, BAMUNIMAIDAM, GUWAHATI-781021, ASSAM.
2:THE CHAIRMAN
NATIONAL SMALL INDUSTRIES CORPORATION LTD.
NSIC BHAWAN
NEAR OKHLA INDUSTRIAL ESTATE
NEW DELHI-110020.
3:THE CHIEF GENERAL MANAGER
THE NATIONAL SMALL INDUSTRIES CORPORATION LTD.
3RD BYE LANE
INDUSTRIAL ESTATE
BAMUNIMAIDAN
GUWAHATI-781021
ASSAM.
4:THE SR. BRANCH MANAGER
THE NATIONAL SMALL INDUSTRIES CORPORATION LTD.
3RD BYE LANE
INDUSTRIAL ESTATE
BAMUNIMAIDAN
GUWAHATI-781021
ASSAM.
5:THE BRANCH MANAGER
STATE BANK OF INDIAS.B.I
S.M.E. DIBRUGARH BAZAR BRANCH
H.S. ROAD
DIBRUGARH - 786001
ASSAM.
6:BRIDGE AND ROOF CO. INDIA LTD.
A GOVT. OF INDIA ENTERPRISE
REGISTERED OFFICE AT KANKARIA CENTRE
2/1
RUSSEL STREET
5TH FLOOR
KOLKATA-700071. REP. BY ITS GENERAL MANAGER MECH. EAST.
7:M/S. SRICO PROJECTS PVT. LTD.
Page No.# 3/4
A COMPANY INCORPORATED UNDER THE COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT PLOT NO. 178/A
MLA COLONY
ROAD NO. 12
BANJARA HILLS
HYDRABAD-530034 AND BRANCH OFFICE AT PALTAN BAZAR
P.O. JALAN NAGAR
P.S. and DIST. DIBRUGARH
ASSAM
Advocate for the Petitioner : MR.S SARMA
Advocate for the Respondent : MRV K BAROOAHR-5
BEFORE
MR. DHRUPAD KASHYAP DAS, REGISTRAR (JUDICIAL)
ORDER
Date : 30-01-2019 Case record is put up today before the undersigned.
None has appeared.
Seen the office note dated 25.01.2019. As per the said office note notice issued to respondent No. 7 has been retuned un-served with postal endorsement as "insufficient address returned to sender."
Therefore, petitioner is directed to take fresh steps by registered post with A/D at the proper and correct address to respondent No. 7 within a period of 1 week.
As per office note dated 25.01.2019 neither A/D Card nor un-served notice has been returned back for respondent No. 6 till date.
From the postal journal 'Flay-Y', it is seen that notice was issued to respondent No. 6 at the correct address on 23.12.2016.
Page No.# 4/4 Therefore, in view of Section 27 of the General Clauses Act, 1877 service of notice upon respondent No. 6 shall be deemed to be effected.
List the matter before Lawazima Court again for service of notice upon respondent No.
7. Registrar (Judicial) Gauhati High Court Comparing Assistant