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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(1)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)an indelible ink mark to be put on the back of left forefinger immediately above the root of the nail or skin or in such manner as the State Election Commission may direct in special circumstances.