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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(iii) in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

(iii)the information on the arrival of the vessel carrying Class - 7 cargos is to be intimated to Deputy Conservator, Harbour Master, Traffic Manager and Terminal Manager of the International Container Transhipment Terminal; and