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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(bf) in Kerala Municipality Building Rules, 1999

(bf)"plinth area" means area of the building at the plinth level, does not include the area of open porch (not enclosed by wall) uncovered staircase and the like;