Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] Union of India - Subsection Section 65(4) in The Indian Electricity Rules, 1956 (4)[ Notwithstanding the provisions of sub-rules (1) to (3) (both inclusive) the Inspector may require certain additional tests to be carried out before charging the installations or subsequently.
