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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Uttarakhand - Subsection

Section 73(13) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(13)He shall issue the financial and administrative sanctions of the works sanctioned from Board Fund, Mandi Development Fund and Kendriya Mandi Fund and inspect the works.