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Patna High Court - Orders

Jmd Services Private Limited vs The State Of Bihar on 26 March, 2025

Author: Partha Sarthy

Bench: Partha Sarthy

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.14167 of 2024
                  ======================================================
                  JMD Services Private Limited

                                                                                ... ... Petitioner/s
                                                      Versus
                  The State of Bihar & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :        Mr. Y.V.Giri, Sr. Advocate
                                                  Ms. Shrishti Singh, Advocate
                                                  Mr. Pranav Kumar, Advocate
                  For the State          :        Mr. P.K.Shahi, A.G.
                                                  Mr. P.K.Verma, AAG-3
                  For the BMSICL         :        Mr. Lalit Kishore, Sr. Advocate
                                                  Mr. Vikas Kumar, Advocate
                                                  Mr. Ayush Kumar, Advocate
                                                  Mr. Kanishka Shankar, Advocate
                  ======================================================
                  CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
                          and
                          HONOURABLE MR. JUSTICE PARTHA SARTHY
                                        ORAL ORDER

                  (Per: HONOURABLE THE ACTING CHIEF JUSTICE)

7    26-03-2025

Arguments to continue.

2. Re-notify on 27.03.2025.

(Ashutosh Kumar, ACJ) (Partha Sarthy, J) Sujit/Rajesh U