Patna High Court - Orders
Jmd Services Private Limited vs The State Of Bihar on 26 March, 2025
Author: Partha Sarthy
Bench: Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14167 of 2024
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JMD Services Private Limited
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Y.V.Giri, Sr. Advocate
Ms. Shrishti Singh, Advocate
Mr. Pranav Kumar, Advocate
For the State : Mr. P.K.Shahi, A.G.
Mr. P.K.Verma, AAG-3
For the BMSICL : Mr. Lalit Kishore, Sr. Advocate
Mr. Vikas Kumar, Advocate
Mr. Ayush Kumar, Advocate
Mr. Kanishka Shankar, Advocate
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE)
7 26-03-2025Arguments to continue.
2. Re-notify on 27.03.2025.
(Ashutosh Kumar, ACJ) (Partha Sarthy, J) Sujit/Rajesh U