Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Rajasthan - Subsection Section 35(19) in The Rajasthan Small Causes Courts Ordinance, 1950 (19)a suit for a declaratory, decree, not being a suit instituted under rule 63 or rule 100 of Order XXI of the Code;
