Gujarat High Court
Gujarat Industrial Development ... vs Diamond @ Gem Development on 10 July, 2013
Author: Anant S.Dave
Bench: Anant S. Dave
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION....Applicant(s)V/SDIAMOND @ GEM DEVELOPMENT CORPORATION C/CA/6795/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CIVIL APPLICATION (FOR DIRECTION) NO. 6795 of 2013 In SPECIAL CIVIL APPLICATION NO. 11595 of 2012 =============================================== GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION....Applicant(s) Versus DIAMOND @ GEM DEVELOPMENT CORPORATION & 5....Respondent(s) =============================================== Appearance: MR CHINMAY M GANDHI, ADVOCATE for the Applicant(s) No. 1 MR MB GANDHI, ADVOCATE for the Applicant(s) No. 1 MR ROHAN YAGNIK AGP for the Respondent(s) No. 3 MR ABHISHEK M MEHTA, ADVOCATE for the Respondent(s) No. 1 - 2 MR RUTVIJ M BHATT, ADVOCATE for the Respondent(s) No. 4 =============================================== CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE Date : 10/07/2013 ORAL ORDER
Heard learned advocates for the parties.
Civil Application is allowed to the extent that Special Civil Application No. 11595 of 2012 shall be heard on merit about continuation or otherwise of ad-interim relief granted by order dated 24.6.2013.
Civil Application stands disposed of accordingly.
Main matter to be listed on 30.7.2013.
(ANANT S.DAVE, J.) SMITA Page 1 of 1