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Gujarat High Court

Gujarat Industrial Development ... vs Diamond @ Gem Development on 10 July, 2013

Author: Anant S.Dave

Bench: Anant S. Dave

  
	 
	 GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION....Applicant(s)V/SDIAMOND @ GEM DEVELOPMENT CORPORATION
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 


	C/CA/6795/2013
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


CIVIL APPLICATION (FOR
DIRECTION) NO. 6795 of 2013
 


 


 
	  
	  
		 
			 

In
			SPECIAL CIVIL APPLICATION NO.  11595 of 2012
		
	

 


 


 

===============================================
 


GUJARAT INDUSTRIAL DEVELOPMENT
CORPORATION....Applicant(s)
 


Versus
 


DIAMOND @ GEM DEVELOPMENT
CORPORATION  &  5....Respondent(s)
 

===============================================
 

Appearance:
 

MR
CHINMAY M GANDHI, ADVOCATE for the Applicant(s) No. 1
 

MR
MB GANDHI, ADVOCATE for the Applicant(s) No. 1
 

MR
ROHAN YAGNIK AGP for the Respondent(s) No. 3
 

MR
ABHISHEK M MEHTA, ADVOCATE for the Respondent(s) No. 1 - 2
 

MR
RUTVIJ M BHATT, ADVOCATE for the Respondent(s) No. 4
 

===============================================
 

 


 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE ANANT S. DAVE
			
		
	

 


 

 


Date : 10/07/2013
 


 

 


ORAL ORDER

Heard learned advocates for the parties.

Civil Application is allowed to the extent that Special Civil Application No. 11595 of 2012 shall be heard on merit about continuation or otherwise of ad-interim relief granted by order dated 24.6.2013.

Civil Application stands disposed of accordingly.

Main matter to be listed on 30.7.2013.

(ANANT S.DAVE, J.) SMITA Page 1 of 1