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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

State of Manipur - Subsection

Section 105(2)(z) in The Manipur Panchayati Raj Act, 1994

(z)the terms and conditions for appointment of Additional Chief Executive Officer, Chief Accounts Officer, Chief Planning Officer and other staff members under section 75;