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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(2)(q) in The Tamil Nadu Co-Operative Societies Act, 1983

(q)provide for the withdrawal of members and for the payments, if any, to be made to members who withdraw and for the liabilities of past members or the estates of deceased members;