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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(b) in Tamil Nadu Municipal Public Health Service (Discipline and Appeal) Regulations, 1973

(b)No appeal preferred under these regulations shall be entertained unless it is preferred within 2 months from the date on which the appellant was informed of the orders appealed against: