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[Cites 0, Cited by 0] [Section 81A(3)] [Section 81A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81A(3)(a) in M.P. Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950

(a)the form of application and the particulars to be given therein;