Punjab-Haryana High Court
Bestech India Pvt Ltd vs Brahma Center Development Pvt Ltd on 21 January, 2025
Neutral Citation No:=2025:PHHC:008142
115
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR-233-2025
DATE OF DECISION : JANUARY 21, 2025
BESTECH INDIA PVT LTD ...PETITIONER
Versus
BRAHMA CENTRE DEVELOPMENT PVT LTD ...RESPONDENT
CORAM : HON'BLE MS. JUSTICE LAPITA BANERJI
Present : Mr. Aashish Chopra, Senior Advocate with
Ms. Rupa Pathania, Advocate for the petitioner.
Mr. Ashok Aggarwal, Sr. Advocate with
Mr. Sanyat Lodha, Advocate
Mr. Mukul Aggarwal, Advocate
Mr. Vipul Joshi, Advocate and
Mr. Prakhan Deep, Advocate for the respondent.
LAPITA BANERJI, J.(ORAL)
Mr. Aashish Chopra, Senior Advocate for the petitioner places on record the zimni orders passed in the execution application bearing No. EXE- 1817-2023.
2023. It appears from the order dated January 18, 2025 that the execution application is fixed for January 31, 2025 upon the consent of the learned Senior Counsel for the parties.
Accordingly, this Court finds that nothing further remain remains to be adjudicated in the present revision petition and the same is disposed of as infructuous.
Liberty to apply.
(LAPITA BANERJI) JUDGE JANUARY 21, 2025 Prince Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Page 1 of 1 1 of 1 ::: Downloaded on - 23-01-2025 02:41:33 :::