Supreme Court - Daily Orders
Checkmate Services P Ltd vs Commissioner Of Income Tax-I on 23 February, 2015
Bench: J. Chelameswar, Rohinton Fali Nariman
ITEM NO.30 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
3552/2015
(Arising out of impugned final judgment and order dated 14/10/2014
in TA No. 680/2014 passed by the High Court Of Gujarat At
Ahmedabad)
CHECKMATE SERVICES P LTD Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX-I Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 23/02/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Deepak Shah,Adv.
Mr. Nachiketa Joshi,Adv.
Mr. Bhushan M. Oza,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)No.16502/2014.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.02.23 17:04:02 IST Reason: