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Bombay High Court

International Foodstuffs Co. Llc vs Parle Products Pvt Ltd And Anr on 5 January, 2023

Author: K.R. Shriram

Bench: K.R. Shriram

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          COMMERCIAL APPEAL NO. 102 OF 2017
                          In
         NOTICE OF MOTION (SUITS) 2624 OF 2012

 International Foodstuffs Co. Llc                       ....PETITIONER
              V/S
 Parle Products Pvt Ltd. And Anr                      ....RESPONDENT

WITH NOTICE OF MOTION (APPEALS) NO. 1778 OF 2016 In Commercial Appeal 102 OF 2017 International Foodstuffs Co. Llc ....PETITIONER V/S Parle Products Pvt Ltd And Anr ....RESPONDENT Mr Ravi Kadam, Senior Advocate a/w Mr Rohan Kadam, Mr Vinod Bhagat, Mr Karan Khiani, Ms Prachi Shah and Mr Atif Sayyed i/b G S Hegde and V A Bhagat for Appellant Ms Priyanka Haldankar a/w Mr Sumedh Ruikar, Mr Prashant Shetty i/b RKDewan Legal Services for Respondents CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 5th January, 2023 Page 1/2 ::: Uploaded on - 05/01/2023 ::: Downloaded on - 06/01/2023 18:37:20 ::: P.C. :

At the request of learned counsel for the Respondent(s) , stand over to 19/01/2023 .
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 05/01/2023 ::: Downloaded on - 06/01/2023 18:37:20 :::