Section 7(6) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019
(6)The functions of the State Ground Water Management and Regulatory Authority shall be,-(a)to notify the areas for management and regulation of ground water resources as provided under Section 9;(b)to de-notify the areas for management and regulation of ground water resources as provided under Section 12;(c)to fix ground water abstraction limits as provided under Section 15;(d)to take ground water pollution control measures as provided under Section 28.
