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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(4)(i) in The Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000

(i)confirm, annul, reduce, enhance, or otherwise modify the assessment or penalty or interest, or