Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act] State of Karnataka - Subsection Section 57(1)(d) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016 (d)The conduct of examination of the University and the conditions subject to which students shall be admitted to such examinations;