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Bombay High Court

M/S. Tipco Industries Ltd vs M/S. Sudesh Seafoods Ltd. And Ors on 11 February, 2023

           Digitally signed
           by MULEY
MULEY     SHUBHAM
          PRAVINRAO
SHUBHAM Date:
                                                          1                    89-Apeal-1006-2007.doc
PRAVINRAO 2023.02.16
           16:12:03
           +0530

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          BEFORE THE NATIONAL LOK ADALAT
                                           CRIMINAL APPELLATE JURISDICTION
                                                 APPEAL NO. 1006 OF 2007

         M/s. Tipco Industries Ltd.                                               ......Appellant

                        Vs.
         M/s. Sudesh Seafoods Ltd. & Ors.                                         ......Respondents

                                                      ----------------
         None for the Appellant.
         Ms. M. R. Tidke, APP for State.
                                                      -----------------


                                                        CORAM : ARIF S. DOCTOR, J.

(HEAD OF THE PANEL) D. A. DESHPANDE, O.S.D. (LEGAL AND RESEARCH), MEMBER D. V. KUTE, DEPUTY REGISTRAR (PERSONNEL), MEMBER DATE : 11th FEBRUARY, 2023 P.C.:-

1. None for the Appellant.
2. Place the matter before regular Court.

(D. V. KUTE) (D. A. DESHPANDE) (ARIF S. DOCTOR, J.) MEMBER MEMBER HEAD OF THE PANEL Shubham Muley 1/1 ::: Uploaded on - 16/02/2023 ::: Downloaded on - 04/06/2023 03:38:39 :::