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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(3)(b) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(b)all Hindu public religious institutions and endowments whether registered or not in accordance with the provisions of this Act.